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Calcutta High Court

M/S Maharaja vs Eastern Coal Fields Ltd & Ors on 25 February, 2014

Author: Sambuddha Chakrabarti

Bench: Sambuddha Chakrabarti

                                      ORDER SHEET
                                  WP No.1057 of 2012
                            IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                     ORIGINAL SIDE

                                    M/S MAHARAJA
                                       Versus
                           EASTERN COAL FIELDS LTD & ORS.



      BEFORE:
      The Hon'ble JUSTICE Dr. SAMBUDDHA CHAKRABARTI
      Date : 25th February, 2014.

                                                         Appearance:
                                             Ms. Vineeta Meharia, Adv.
                                             Ms. Paripurna Dasgupta, Adv.
                                             Mr. P. Meharia, Adv.

                                             Mr.   Pradip Kumar Dutta, Sr.Adv.
                                             Mr.   Aniruddha Mitra, Adv.
                                             Ms.   Partha Basu, Adv.
                                             Mr.   Nikhil Kumar Roy, Adv.




                     The Court : Heard Ms. Meharia for the petitioner

and Mr. Dutta for the respondents.

Let this matter appear in the list `on March 11, 2014.

Let the affidavits filed in Court today be kept on record.

(Dr. SAMBUDDHA CHAKRABARTI, J.) CS.