Calcutta High Court
M/S Maharaja vs Eastern Coal Fields Ltd & Ors on 25 February, 2014
Author: Sambuddha Chakrabarti
Bench: Sambuddha Chakrabarti
ORDER SHEET
WP No.1057 of 2012
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S MAHARAJA
Versus
EASTERN COAL FIELDS LTD & ORS.
BEFORE:
The Hon'ble JUSTICE Dr. SAMBUDDHA CHAKRABARTI
Date : 25th February, 2014.
Appearance:
Ms. Vineeta Meharia, Adv.
Ms. Paripurna Dasgupta, Adv.
Mr. P. Meharia, Adv.
Mr. Pradip Kumar Dutta, Sr.Adv.
Mr. Aniruddha Mitra, Adv.
Ms. Partha Basu, Adv.
Mr. Nikhil Kumar Roy, Adv.
The Court : Heard Ms. Meharia for the petitioner
and Mr. Dutta for the respondents.
Let this matter appear in the list `on March 11, 2014.
Let the affidavits filed in Court today be kept on record.
(Dr. SAMBUDDHA CHAKRABARTI, J.) CS.