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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)no working platform resting on bearers let into a wall at one end and without other support is used unless such bearers are of adequate strength, braced through the wall and securely fastened on the other side.