Calcutta High Court
Pan Emami Cosmed Limited vs Commissioner Of Income Tax on 6 January, 2016
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER
GA No. 3573 of 2015
ITAT No. 151 of 2015
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
(Income Tax)
PAN EMAMI COSMED LIMITED
Versus
COMMISSIONER OF INCOME TAX, CENTRAL-II
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASHA ARORA Date : 6th January 2016.
Appearance:
Mr. J. P. Khaitan, Sr. Advocate Ms. Swapna Das, Advocate Mr. Siddharth Das, Advocate.
Let it be listed 'For Orders' on 11th January 2016. Mr. Khaitan's advocate on record shall give a notice to the other side.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) S. Kumar