Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Uttarakhand - Subsection Section 73(16) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (16)The Managing Director shall take such steps, as deemed necessary, for effective discharge of the functions of the Board.
