Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Entire Act] Union of India - Section Section 31 in The Court-fees Act, 1870 31. Repayment of fees paid on applications to Criminal Courts [Repealed by the Code of Criminal Procedure (Amendment) Act, 1923 (18 of 1923), section 163.]
