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State of Uttar Pradesh - Section

Section 15 in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

15. Protection of action taken in good faith

No suit or prosecution shall lie against any officer or member of the Force or against any person an acting under the order or the direction of any officer or member of the Force for anything which is done or intended to be done in good faith under this Act or any rules made thereunder.