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State of Uttar Pradesh - Section

Section 9 in The U.P. Directorate of Education Ministerial Service Rules, 1983

9. Preferential qualification.

- A candidate who has -
(i)served in the territorial army for a minimum period of two years; or
(ii)obtained a 'B' Certificate of National Cadet Corps, shall and other thing being equal, be given preference in the matter of direct recruitment.