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State of Rajasthan - Section

Section 14 in The Rajasthan Municipal Service Rules, 1963

14. Physical fitness.

- A candidate for direct recruitment to the service must be in good mental and bodily health and free from any mental or physical defect likely to interfere with the efficient performance of his duties as a member of the service, and if selected must produce a certificate to that effect from a Medical Authority notified by the Government for the purpose.