Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(f) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(f)"purchase" with all its grammatical variations and cognate expression means the acquisition of forest produce for cash or deferred payment or for other valuable consideration;