Manipur High Court
Khomdram Vimal Singh vs State Of Manipur; & Anr on 22 April, 2024
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2024.04.30
SINGH 12:35:18 +05'30' Item No. 4
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
PIL No. 15 of 2023
Khomdram Vimal Singh
Petitioner
Vs.
State of Manipur; & Anr.
Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition is adjourned.
List on 15.05.2024.
JUDGE CHIEF JUSTICE
Sandeep