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Manipur High Court

Khomdram Vimal Singh vs State Of Manipur; & Anr on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:35:18 +05'30'                                                                         Item No. 4
                                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                       PIL No. 15 of 2023
                             Khomdram Vimal Singh
                                                                                                Petitioner
                                                          Vs.
                             State of Manipur; & Anr.
                                                                                             Respondents
                                              BEFORE
                        HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                        HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                            ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition is adjourned.
List on 15.05.2024.
                                           JUDGE                              CHIEF JUSTICE
     Sandeep