Section 26A(2)(iv) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

[Cites 0, Cited by 0] [Section 26A(2)] [Section 26A] [Entire Act]

State of Bihar - Subsection

Section 26A(2)(iv) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(iv)The final selection of officers for inclusion in the list shall be made by the Governor after taking into consideration the recommendations of the Departmental Promotion Committee and/ or the advise of the Commission, as the case may be.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 26A(2)(iv) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951