Calcutta High Court
Alipurduar Tea Co. Ltd vs Prabhat Marketing Co. Ltd on 31 March, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CP No.843 of 2015
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
ALIPURDUAR TEA CO. LTD.
-AND-
PRABHAT MARKETING CO. LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 31st March, 2016.
Appearance:
Mr. Subhasis Sengupta, Adv.
Mr. Atish Ghosh, Adv.
Mr. Souvik Ghosh, Adv.
The Court: Having heard the learned advocates for the parties, this Court is of the view that there is a distinct possibility of the matter to be settled out of Court. As such, the parties are at liberty to sit in either of their respective advocate's chamber and have the issues sorted about amongst themselves.
Let this matter appear for further consideration fortnight hence.
(BISWANATH SOMADDER, J.) sp/b.pal