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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(a) in The Rajasthan Agricultural Produce Markets Rules, 1963

(a)[ x x x] [Deleted by Notification No. F. 10(2)/Group V/67, dated 30.7.1968-Rajasthan Gazette, Extraordinary, Part IV-C, dated 31.7.1968, p. 382, dated 30.7.1968.]