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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(4)(f) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(f)To exercise such other powers and perform such other duties as may be prescribed in the statutes or as may be required from time to time, by the Syndicate or the Vice-Chancellor.