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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(1)(a) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(a)ensure compliance of Aadhaar Act and Regulations framed thereunder as well as relevantpolicies, manuals, procedures, specifications, standards, and directions issued by the Authority;