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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Bombay Presidency - Subsection

Section 44(2)(a) in Bombay Primary Education Act, 1947

(a)the balance of the primary education fund maintained under Section 8A of the Bombay Primary Education Act, 1923 (Bombay IV of 1923), [or section 37 of the Saurashtra Primary Education Act, 1956, (Sau. Act XXXIII of 1956), as the case may be];