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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)No person shall be appointed-
(i)as a Professor, Reader, [x x x] [Omitted by M.P. Act No. 10 of 1978.] or Lecturer; or
(ii)to any other teaching post of the University paid by the University except on the recommendation of a committee of selection constituted in accordance with sub-section (2) :
Provided that if appointment to any of the teaching posts aforesaid is not expected to continue for more than [six months] [Substituted by M.P. Act No. 17 of 1974.] and cannot be delayed without detriment to the interest of the Departmental or institution maintained by the University, the Executive Council may make such appointment without obtaining the recommendation of the committee of selection constituted under sub-section (2) but the person so appointed shall not be retained on the same post for a period exceeding [six months] [Substituted by M.P. Act No. 17 of 1974.] or appointed to another post in the service of the University except on the recommendation of the said committee of selection :[Provided further that any such appointment purported to have been made under the preceding proviso prior to the 13th day of February, 1974 and continuing on such date shall continue till the 30th day of June, 1974 or the filling up of the post in accordance with sub-section (5), whichever is earlier.] [Inserted by M.P. Act No. 17 of 1974.]