Section 4(2) in The Tamil Nadu Admission In Professional Educational Institution Act, 2006
(2)Notwithstanding anything contained in sub-section (1), any unaided professional educational institution may fill up seats equivalent to 15 per cent, of the total sanctioned strength, in each branch, by the candidates belonging to the non-resident Indians, in accordance with such guidelines as may be issued by the Government, from time to time.
