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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 23(1) in Arunachal Pradesh University of Studies Act, 2012

(1)The Finance Committee shall consist of
(a)The Vice-Chancellor as Chairman;
(b)The Registrar as Secretary;
(c)The Finance Officer as Member;
(d)Such other members as may be recommended by Sponsor,