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[Cites 0, Cited by 0] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)[Engineering and Electrical] [Substitued by S.R.O. 50, dated 19th February, 1981] Officers shall be promoted to the rank of confirmed Lieutenant.