Section 2 in Vegetable Oils Grading and Marking Rules, 1955
2. Definitions.
- In these rules unless the context otherwise requires,-(1)"Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India ;(2)"Authorised packer" means a person or a body of persons, who has been granted a certificate of authorisation to grade and mark commodity in accordance with the grade standards and procedure prescribed under these rules.(3)"Certificate of authorisation" means a certificate issued under the General Grading and Marking Rules, 1988,(4)"Schedule" means schedules appended to these rules.
