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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(c) in The Sikh Gurdwaras Act, 1925

(c)the dismissal or removal of an office-holder before the first day of January, 1920 2[or, in the case of the extended territories, before the 1st day of November, 1956 as the case may be,] and the consequent transfer of the right, title or interest in question to his successor in office;