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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The Comptroller shall receive a salary in the scale of Rs. 2100-75-24(X)-100-25(X)-125/ 2-2875 (per month) or in a special case, where the circumstances justify, such other pay and allowances as may be determined in consultation with the Government of Chhattisgarh.