Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Haryana - Subsection Section 137(1) in Haryana Panchayati Raj Act, 1994 (1)Zila Parishad shall advise, supervise and co-ordinate the functions of the Panchayat Samitis in the district.
