Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 17 January, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.3016 of 2013
GA No.3017 of 2013
CS No.224 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 17th January, 2014.
Appearance:
Mr. R. Dutta, Adv.
Mr. J. C. Porel, Adv.
Ms. Era Ghosh, Adv.
Mr. D. Mondal, Adv.
The Court : Since none of the applicants have taken any steps pursuant to the order dated 29th November, 2013, it appears that the defendants are not interest to proceed with their applications and the reliefs claimed therein.
In view thereof, the application stands dismissed. The suit shall appear in the monthly list of February, 2014. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) B.Pal