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Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 17 January, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                  ORDER SHEET
                                GA No.3016 of 2013
                                GA No.3017 of 2013
                                CS No.224 of 2009
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE




                       SHIB KRISHNA DEBUTTER ESTATE
                                   Versus
                  JANAB JALALUDDIN AHMED SIDDIQUE & ORS.


    BEFORE:
    The Hon'ble JUSTICE SOUMEN SEN

Date : 17th January, 2014.

Appearance:

Mr. R. Dutta, Adv.
Mr. J. C. Porel, Adv.
Ms. Era Ghosh, Adv.
Mr. D. Mondal, Adv.
The Court : Since none of the applicants have taken any steps pursuant to the order dated 29th November, 2013, it appears that the defendants are not interest to proceed with their applications and the reliefs claimed therein.
In view thereof, the application stands dismissed. The suit shall appear in the monthly list of February, 2014. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) B.Pal