Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(ii) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department (ii)State Guests are entitled to occupy Inspection Bungalow on rent-free basis.
