Section 14(vii) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949
(vii)The demand on account of cost of the consolidation will be due as soon as the list is in the hands of the lambardars [-] [Substituted vide GSR R. II dated 7.1.1969.] entrusted with the collection and must be paid into the treasury not later than the dates given below :-
