Delhi High Court - Orders
B. Mahesh Sharma vs Union Of India & Ors on 15 March, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~13.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5937/2010
B. MAHESH SHARMA ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. Anjana Gosain Ms. Shalini Nair,
Advocates for respondent No. 1/ UOI.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.03.2022 REVIEW PET. 450/2019 and C.M. Nos. 47256-47258/2019 List on 24.08.2022.
ACTING CHIEF JUSTICE NAVIN CHAWLA, J. MARCH 15, 2022 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:16.03.2022 19:07:31