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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1) in Chhattisgarh Public Distribution System (Control) Order, 2004

(1)Normally in urban area there shall be one fair price shop for area having 1000 Ration cards (amongst minimum 400 BPL or Antyodaya ration cards). The shop in urban area shall be established in those areas that will be convenient to the beneficiaries.