Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 4 in The Indian Forest (Bombay Amendment) Act, 1948

4. Amendment of section 36 of Act XVI of 1927.

- In section 36 of the said Act-
(i)the words "or land" wherever they occur shall be deleted;
(ii)in sub-section (1), after the word "reserved" the words "or protected" shall be inserted.