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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3)(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)to disallow any proposed expenditure which may contravene the provisions of this Act or the rules made thereunder;