Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9AB] [Entire Act] State of Karnataka - Subsection Section 9AB(3) in The Karnataka Entertainments Tax Act, 1958 (3)The purchase and disposal of the property under this section shall not be questioned in any court of law.]
