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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Zilla Parishad Act, 1991

(2)The Commission may, for the purpose of maintaining sound financial position of Parishads, make such recommendations including measures heed for improvement of the financial position thereof, as it may deem fit.