Section 14A in Assam Weights and Measures (Enforcement) Act, 1958
14A. [ Prohibition of quoting price, or expressing quantity of any article otherwise than in terms of standard weight or measure. [Inserted by Assam Act 27 of 1964, Dated 21.12.1964.]
- No person shall, in any transaction for trade or commerce, quote the price, or express the quality, of any article otherwise than in terms of the standard weight or measure.]
