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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(b) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(b)he is unfit to perform his duties on the ground of physical infirmity or continued ill-health;