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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Tripura - Subsection

Section 37(4)(b) in Tripura Value Added Tax Act, 2004

(b)the amount of penalty imposed under any provision of this Act not covered under sub-clause ii) of clause (a); or (c) any other dues under this Act.