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[Cites 0, Cited by 0] [Section 4C(1)] [Section 4C] [Entire Act]

Union of India - Subsection

Section 4C(1)(b) in THE INDIAN BOILERS ACT, 1923

(b)the design and drawings of the boiler and boiler component have been approved by the Inspecting Authority under clause (a) of sub-section (2) of section 4D;