Punjab-Haryana High Court
Fci Through Its District Manager vs Regional Provident Fund, Commissioner ... on 26 November, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP no. 18267 of 1994 (O&M)
Date of Decision : 26.11.2014
Food Corporation of India
....Petitioner
Versus
Regional Provident Fund Commissioner, Faridabad
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
Present : None for the petitioner
Mr. Gaurav Singla, Advocate for the respondent
MAHESH GROVER, J.
There is no representation on behalf of the petitioner despite the fact that the case has been called out twice.
In view of above, instant petition is dismissed for want of prosecution.
November 26, 2014 (MAHESH GROVER)
rekha JUDGE
REKHA
2014.11.29 11:45
I attest to the accuracy and
authenticity of this document
High Court Chandigarh