Supreme Court of India
Union Of India (Uoi) vs Ajit Jain And Anr. on 16 January, 2003
Equivalent citations: (2003)181CTR(SC)22, [2003]260ITR80(SC)
Bench: Ruma Pal, B.N. Srikrishna
ORDER
1. We see no reason to interfere with the decision of the High Court (see [2000] 242 ITR 302). Accordingly, the civil appeal is dismissed. There shall be no order as to costs.