Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 44]

Supreme Court of India

Union Of India (Uoi) vs Ajit Jain And Anr. on 16 January, 2003

Equivalent citations: (2003)181CTR(SC)22, [2003]260ITR80(SC)

Bench: Ruma Pal, B.N. Srikrishna

ORDER

1. We see no reason to interfere with the decision of the High Court (see [2000] 242 ITR 302). Accordingly, the civil appeal is dismissed. There shall be no order as to costs.