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[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Rajasthan - Subsection

Section 374(2) in The General Rules (Civil), 1986

(2)To indicate that the Presiding Officer considers no further action necessary in respect of any correspondence, he shall write the word 'File', with his initial on the last letter. The Munsarim or the Reader of the court concerned as the case may be, must then, after examining the previous papers, mark the last letter "concluded and filed" before the correspondence is considered with the case to record room.