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[Cites 0, Cited by 1] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Standards of Weights and Measures (Enforcement) Act, 1985

(2)Every weight or measure referred to in sub-section (1) shall be re-verified at such periodical intervals as may be prescribed.Explanation .-For the removal of doubts it is hereby declared that no periodical re-verification shall be necessary is relation to any weight or measure which is used exclusively for domestic purposes.