Himachal Pradesh High Court
M/S Greenko Hatkoti Energy Pvt. Ltd. vs . Kewal Singh And Others on 8 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Greenko Hatkoti Energy Pvt. Ltd. vs. Kewal Singh and others .
CMP(M) No.814 of 2022 8.07.2022 Present Ms. Sneh Bhimta, Advocate, for the applicants.
Mr. Narender Guleria, Advocate, for respondents No.33 and 34/State.
Notice. Mr. Narender Guleria, learned Additional Advocate General, appears and waives service of notice on behalf of respondents No.33 and 34.
rDasti notice be issued to the remaining respondents returnable for 25.07.2022. Steps for service, complete in all respects, be positively taken during the course of the day. Registry is directed to hand over the dasti summons to the learned counsel for the petitioners within two days.
(Sandeep Sharma) Judge 8th July, 2022 (shankar) ::: Downloaded on - 08/07/2022 20:05:38 :::CIS