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State of Madhya Pradesh - Section

Section 32 in The M.P. Jan Shiksha Adhiniyam, 2002

32. Supervision of schools.

- Every school shall be supervised atleast once in a quarter as per the guidelines issued by the State Government from time to time. A copy of the supervision report shall be sent to the concerned school and the report of the action taken thereon shall be placed before the Parent Teacher Association.