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State of Sikkim - Section

Section 6 in Sikkim Panchayat Act, 1993

6. Meetings of Gram Sabha.

- Subject to the general orders of the State Government the Gram Sabha shall meet atleast twice in a year and where theGram Panchayat fails to convene Gram Sabha, the Prescribed Authority shall with the approval of the State Government and after giving notice to the Gram Panchayat concerned, convene it.