Patna High Court - Orders
Hari Narayan Thakur vs The State Of Bihar Through The Director ... on 8 August, 2022
Author: Chandra Shekhar Jha
Bench: Chandra Shekhar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1823 of 2021
In
Civil Writ Jurisdiction Case No.12394 of 2012
======================================================
Hari Narayan Thakur
... ... Petitioner/s
Versus
The State of Bihar through the Director of Secondary Education, Department
of Education
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Lakshmi Kant Tiwary
For the Opposite Party/s : Smt. Abhanjalli, AC to GA12
======================================================
CORAM: HONOURABLE MR. JUSTICE CHANDRA SHEKHAR JHA
ORAL ORDER
2 08-08-2022Considering the submissions made by the parties, list this case before appropriate Bench.
(Chandra Shekhar Jha, J) S.Katyayan/-
U