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Patna High Court - Orders

Hari Narayan Thakur vs The State Of Bihar Through The Director ... on 8 August, 2022

Author: Chandra Shekhar Jha

Bench: Chandra Shekhar Jha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Miscellaneous Jurisdiction Case No.1823 of 2021
                                                     In
                               Civil Writ Jurisdiction Case No.12394 of 2012
                  ======================================================
                  Hari Narayan Thakur

                                                                            ... ... Petitioner/s
                                                     Versus
                  The State of Bihar through the Director of Secondary Education, Department
                  of Education

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :    Mr. Lakshmi Kant Tiwary
                  For the Opposite Party/s :    Smt. Abhanjalli, AC to GA12
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHANDRA SHEKHAR JHA
                                        ORAL ORDER

2    08-08-2022

Considering the submissions made by the parties, list this case before appropriate Bench.

(Chandra Shekhar Jha, J) S.Katyayan/-

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