Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Odisha - Subsection Section 32(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 (2)The provision of Sub-rule (1) shall mutatis mutandis apply to sale of higher value stamped papers by ex-officio vendors to persons other than licensed vendors.
