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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(iv) in The Orissa Development Authorities Act, 1982

(iv)the summoning and holding of meetings of a Committee constituted under Section 6, the time at and the place where such meetings are to be held, the conduct of business at such meeting and the number of members necessary to form a quorum thereat, under Sub-section (2) of Section 6 ;