Jammu & Kashmir High Court
Lekh Raj vs Meenakshi Sharma on 9 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OW104 No.58/2017
MP No.01/2017
Date of order:09.11.2017
Lekh Raj Vs. Meenakshi Sharma,
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/Appellant(s) : Mr. Vikram Sharma, Advocate.
For respondent (s) :
As prayed, list on 13.11.2017.
(Alok Aradhe) Judge Jammu 09.11.2017 Raj Kumar Page 1 of 1