Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Kerala - Subsection Section 55(9) in Kerala Municipality Building Rules, 1999 (9)[All Other requirements] in respect Of fire Protection in assembly buildings shall conform to Part IV, Fire Protection of National Building Code of India, 1983 and Amendment No.3.
