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State of West Bengal - Section

Section 229 in The West Bengal Motor Vehicles Rules, 1989

229. Side overhang.

- In the case of a vehicle used as a stage carriage, no part of the vehicle other than a direction indicator, when in operation, or a driving mirror, shall project laterally more than 36 centimetres beyond the centre line of the rear wheels in the case of single rear wheel or more than 15 centimeters beyond the extreme outer edge of the outer tyre in the case of dual rear wheels.